UMAKANT SWARNKAR Vs. STATE OF M.P.

JUDGEMENT

(1.) Appellant impugns order dtd. 8/1/2024 whereby the petition filed by the appellant seeking grant of appointment to the post of Sports Officer has been dismissed.

(2.) Petitioner applied pursuant to an advertisement by the Madhya Pradesh Public Service Commission in the year 2018 for the post of Librarian and Sports Officer in the OBC category. Select List was issued on 7/12/2018. However, petitioner's name did not figure in the select list but was put in the waiting list at serial No.51.

(3.) Petitioner approached this court contending that since petitioner was placed in the waiting list and there were still post vacant, he be considered for appointment.