SHIVNARAYAN BATHAM Vs. VISHESH JUPITOR HOSPITAL

JUDGEMENT

(1.) The present petition has been filed seeking the following reliefs:

(2.) It is the case of the petitioner that he is suffering from end stage chronic liver disease and his liver is severely affected and if treatment of transplant of tissue of liver is not done then there is danger to his life. The medical experts have suggested for transplant of tissue of liver which is very necessary for saving the life of petitioner. His daughter namely Preeti Batham is ready to give tissue of liver to the petitioner who is her father, WP-16491-2024 but her age is less then 18 years so the doctor is refusing to take her organ. ence, this petition.

(3.) Vide order dtd. 24/6/2024, a coordinate Bench of this Court has passed the following orders :