(1.) Case diary is available
(2.) This second application under Sec. 439 of Cr.P.C. has been filed for grant of bail only on the ground that independent witnesses have turned hostile.
(3.) The first application was dismissed on merits by order dtd. 26/12/2023 passed in M.Cr.C. No.56961/2023.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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