(1.) Both the appeals arise out of the order dtd. 12/02/2024 whereby W.P. No.2101/2024 has been disposed of.
(2.) Both the appellants are aggrieved by paragraphs 16 and 17 of the impugned order, which are reproduced below:
(3.) The facts of the case, in short, are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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