(1.) These third applications are filed under Sec. 439 of Cr.P.C in crime no.94/2024 under Sec. 8/21, 29 of NDPS Act registered at police station Nagaon District Dhar.
(2.) The earlier applications were dismissed with liberty to revive the same after filling of the chargesheet.
(3.) As per the prosecution case, it is alleged that three accused persons were travelling on motor cycle and on secret information a raid was conducted. It is alleged that 7.60 gram smack (brown sugar) was seized from the joint possession of the accused persons.