(1.) This petition under Article 226 of Constitution of India has been filed seeking the following reliefs :-
(2.) It is submitted by counsel for petitioner that on complaint made by the petitioner, the police has not registered the FIR.
(3.) It is submitted by counsel for State that the statements have been recorded and the police are of the view that no offence is made out.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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