(1.) HEARD on IA No. 4100/2014, an application under Section 301(2) of Cr.P.C. filed on behalf of complainant seeking permission to assist the prosecution at the time of hearing.
(2.) CONSIDERED .
(3.) THIS is first application for bail filed under Section 438 of Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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