LAWS(MPH)-2014-12-114

ISHWARLAL Vs. STATE OF M.P. AND ORS.

Decided On December 10, 2014
ISHWARLAL Appellant
V/S
State of M.P. and Ors. Respondents

JUDGEMENT

(1.) Shri Umesh Gajankush, learned counsel for the appellant -Ishwarlal.

(2.) Accordingly, I.A. No. 5343/2013, is allowed.

(3.) They are heard.