(1.) HEARD .
(2.) THIS petition challenges the order dated 17.6.2014, whereby the petitioner's application under Order 6 Rule 17 CPC is rejected by the court below.
(3.) I have heard learned counsel for the petitioner at length.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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