(1.) ARGUMENTS were heard on I.A. No.4083/2014, an application for condonation of delay.
(2.) FOR the reasons stated in the application, the same is allowed. Delay in filing this revision petition is hereby condoned.
(3.) FOLLOWING are the admitted facts of relationship between the parties: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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