(1.) Heard counsel.
(2.) This contempt petition has been filed for non-compliance of the order dated 16/3/2009 passed by this Court in WP 4613/2008 (PIL).
(3.) This Court passed the following order while disposing of the aforesaid public interest litigation:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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