LAWS(MPH)-2014-2-192

SANJAY KU. SAHU Vs. STATE OF M.P.

Decided On February 07, 2014
Sanjay Ku. Sahu Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Heard on admission.

(2.) Non consideration of petitioner's candidature for the post of District Data Manager, in the office of Chief Medical and Health Officer, Dindori is cause for the present writ petition.

(3.) Applications were invited for various posts including District Data Manager, vide advertisement issued in November 2012 on contractual basis at District Surveillance Unit : Integrated Disease Surveillance Project .