RAJESH GAUTAM Vs. HARI SINGH GOUR UNIVERSITY

JUDGEMENT

(1.) Shri Vinayak Prasad Shah, learned counsel for the petitioner.

(2.) Being deprived from presentation scheduled on 18.1.2013 for appointment to the post of Professor Anthropology, Dr. Harisingh Gour University Sagar (hereinafter referred to as University) petitioner has filed this petition seeking direction for consideration for appointment as Professor Anthropology.

(3.) Petitioner belonging to Scheduled Caste Category, having Master's Degree in Anthropology and being qualified the National eligibility test (UGC-NET) with subject Anthropology, appointed as Assistant Professor on 10.7.2004 and having accomplished Doctorate (Ph.D) from University of Delhi on 24.2.2007, applied for the post of Professor Anthropology in response to open/rolling advertisement No.R-03/T/P/RA/2010 dated 30.10.2010/31.10.2012. The petitioner was not short listed for presentation. On enquiry made by him that he does not fulfill the requisite qualification prescribed vide University Grants Commission (Minimum Qualification's for Appointment of Teachers And other Academic Staff In Universities and Colleges and Measures for the maintenance of standard in Higher Education)Regulation 2010.