(1.) PETITIONER preferred this writ petition under Article 226 of the Constitution of India seeking the following reliefs:
(2.) ANY other suitable direction which this Hon'ble Court deems fit in the facts and circumstances of the case may kindly be passed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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