(1.) HEARD .
(2.) THIS petition has been filed under section 482 of Cr.P.C.
(3.) ON perusal of the order dated 18.12.2011 it appears that the complaint has been filed by the respondent no. 1 under section 12 of the Protection of Women from Domestic Violence Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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