(1.) HEARD .
(2.) ADMIT .
(3.) THE applicant apprehends his arrest in connection with Crime No. 75/2002 registered at Police Station Porsa District Morena (M.P.) for the offences punishable under Sections 307, 147, 148, 149 of IPC and Sections 25, 27 of Arms Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN