(1.) HEARD .
(2.) THIS petition is directed against the order, Annexure P -1, dated 2.1.2014, whereby the respondents have declared that the petitioner will attain the age of superannuation on 31.12.2014.
(3.) THE prayer is opposed by Shri Rathi.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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