SANJAY MOURYA Vs. UNION OF INDIA & ORS.

JUDGEMENT

(1.) This intra-court appeal under Section 2 (1) of the M.P Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 is filed against the order dated 07.10.2013 passed by the learned Single Judge of this Court in W.P. No.10211/2013 and the order dated 17.01.2014 passed in Review Petition No.16/2014.

(2.) There is a delay of 74 days in filing the appeal and as such I.A. No.1813/14, an application seeking condonation of delay has been filed.

(3.) Respondents have filed reply to the said application opposing the prayer.