(1.) HEARD .
(2.) THIS Contempt Petition under Section 12 of the Court Act, 1971 read with Article 215 Constitution of India has been filed by the applicant praying for stern action against the non -applicants.
(3.) THIS Court has disposed of the petition by the following observations: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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