RAJENDRA SINGH YADAV Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard.

(2.) In this PIL, the petitioner has challenged the order dt..16.6.2014 (Annexure P/1).

(3.) Lakshmibai College of Physical Education, Gwalior was established on 17.8.1957 by the Government of India. In 1964 the College was affiliated to Jiwaji University, Gwalior. In 1976, it was granted National status and re-named as "Lakshmibai National College of Physical Education". Vide notification dt.21.9.1995, the Government of India, Ministry of Human Resource Development granted "Deemed to be University" status to the College and again it was re-named as "Lakshmibai National Institute of Physical Education, Gwalior (LNIPE)." The LNIPE is governed by the Memorandum of Association registered with the Registrar, Firms and Societies under the M.P.Societies Registration Act 1973.