(1.) HEARD on I.A. No. 5972/2014, an application under Section 5 of Limitation Act for condonation of delay in filing the appeal.
(2.) APPEAL , as per office report is barred by 34 days.
(3.) ALSO heard on the question of admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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