LAWS(MPH)-2014-7-79

NARAYAN SINGH PRAJAPATI Vs. STATE OF M.P.

Decided On July 14, 2014
Narayan Singh Prajapati Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) HEARD .

(2.) SHRI Sharma, at the outset, submits that this matter is exactly identical to WP No. 3950/2011.

(3.) I have heard learned counsel for the parties and perused the record.