AAKRITI SUGAR MILLS PRIVAE LIMITED Vs. IN HE MATTER OF THE SCHEME OF AMALGAMATION OF AAKRITI SUGAR MILLS PRIVAE LIMITED

JUDGEMENT

(1.) HEARD on the question of admission.

(2.) WITH the consent of the parties, the petition is heard finally.

(3.) PETITIONER no. 1, transferor company i.e. Aakriti Sugar Mills Private Limited was incorporated on 04.02.2013 and its registered office is situated at F -11, 206, Shrishti Complex, M.P. Nagar, Zone -1, Bhopal -462 011 (M.P.).