(1.) Shri Rahul Jain, learned Deputy Advocate General for the appellants.
(2.) Keeping in view the reasons indicated in the application, the delay of 69 days in filing this appeal is condoned.
(3.) Heard learned counsel for the parties on the question of admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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