SHAILENDRA SINGH THAKUR Vs. STATE OF M.P

JUDGEMENT

(1.) SHRI A.K. Jain with Shri Vivek Sharma, Counsel for petitioner.

(2.) WITH the consent of the parties, instead to hear this petition only for admission, the same is heard for final disposal.

(3.) THE applicant namely Anil Sharma Ex - Chairman, Jabalpur Development Authority, Jabalpur has filed this petition for review of order dated 4.3.2014 passed in W.P. No. 3192/14[PIL].