SOMANI CHARITABLE TRUST Vs. UNION OF INDIA

JUDGEMENT

(1.) THE petitioners have filed this petition against the orders dt. 19.2.2009 (Annexure P/5) and dt. 20.3.2012 (Annexure P/7).

(2.) THE petitioner No. 1 is a registered body registered under the M.P. Public Trust Act, 1951 by the Registrar. The petitioner Trust has been running following institutions : -

(3.) THE authority after perusal of the record dismissed the application submitted by the petitioner trust on the ground that the petitioner trust did not fulfill the criteria.