(1.) HEARD .
(2.) BY filing this petition under Article 226 of the Constitution, the petitioner has prayed for allotment of 100 bighas land situated at Mauja Bilaua for the purpose of establishing "Gaushala".
(3.) PRAYER is opposed by the other side.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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