(1.) Heard.
(2.) The appellants have filed this appeal against the order dt.31.10.2014 passed in W.P.No.3656/2014.
(3.) Facts of the case have been mentioned in detail by the Writ Court, hence, it is not necessary to consider the facts in detail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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