(1.) HEARD .
(2.) THE petitioner has filed this petition against the order dt. 05/10/2010 (Annexure P -1).
(3.) LEARNED counsel for the petitioner has submitted that the petitioner's application had to be considered in accordance with the old Rules.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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