STATE OF M.P. Vs. SUDHA CHHIPA

JUDGEMENT

(1.) Heard.

(2.) This appeal has been filed by the appellants/ State against the order dt. 13.01.2014 passed in W.P.No.2147/2013.

(3.) Earlier the respondents had filed a writ petition bearing W.P.No.1650/2000. The aforesaid Writ Petition was disposed of vide order dt. 1.12.2004 with the following directions :-