(1.) HEARD on the bail application.
(2.) PERUSED the case diary.
(3.) THE applicant has been arrested in Crime No. 244/2013 registered at Police Station Porsa, District Morena for the offence punishable under Sections 304 -B and 498 -A of IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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