(1.) THE applicant will comply with all the terms and conditions of the bond executed by him;
(2.) THE applicant will cooperate in the investigation/trial, as the case may be;
(3.) THE applicant shall not commit an offence similar to the offence of which he is accused;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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