(1.) I .A. No. 3782/2011, an application seeking condonation of delay in filing the petition, is taken up for consideration.
(2.) RESPONDENTS though served, but remain unrepresented.
(3.) UPON perusal of the averments made in the application and the submissions advanced, I.A. is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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