(1.) HEARD .
(2.) THE petitioners have filed this petition for review of the judgment dt. 24th April 2014 passed in Writ Appeal No. 327/2013.
(3.) THIS court dismissed the Writ Appeal filed by the appellants and confirmed the order passed by the Writ Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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