LAWS(MPH)-2014-5-105

RAM SEWAK SHARMA Vs. STATE OF M.P.

Decided On May 06, 2014
Ram Sewak Sharma Appellant
V/S
State of M.P. and Others Respondents

JUDGEMENT

(1.) HEARD .

(2.) THIS review petition has been filed by the petitioner for review of the order dt. 5.4.2014 passed in W.P. No. 2179/2014.

(3.) THIS point has already been considered by us in para 8 of the order under review. We have recorded following findings: -