LAWS(MPH)-2014-8-123

VIKRANT CHOURASIYA Vs. STATE OF M.P.

Decided On August 06, 2014
Vikrant Chourasiya Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) SEEKING a direction to the respondent No. 3 institute to return back all the original certificates and documents submitted by the petitioner at the time of seeking admission to the Course in the respondent No. 3 institute in the year 2013, this writ petition has been filed.

(2.) PETITIONER claims to be a candidate belonging to the O.B.C. category. In pursuance to the rule framed, respondent No. 2 the Director in Medical Education Department conducted the Pre -Medical Test, 2013 for admission to various M.B.B.S. and B.D.S. courses in the Government and Private Medical Colleges. It seems that petitioner appeared in the examination and secured certain marks which places him at Serial No. 291 of the merit list.

(3.) THE State Govt. conducted the counselling proceedings on 21.07.13 at Bhopal. However, it is the grievance of the petitioner that even though, seats were available and he could be allotted seat either in the Govt. Medical College or in the Private Medical College but he could not secure admission as the original Transfer Certificate and other documents were not available with him. It is said that in the year 2009, petitioner had sought admission for the B.D.S. course in the respondent No. 3 Aurbindo Institute of Medical Science, Indore. Petitioner continued with the course upto the year 2010 but left the course and started preparing for appearing and selection in the M. B. B. S course. It is said that when the petitioner took admission in the year 2009 -10 in the Aurbindo Medical College and Research Centre at Indore for the B.D.S. course, he has deposited a fee of Rs. 1,87,800/ - as fee for one session and now as his Transfer Certificate and other documents are not given, he seeks a mandamus to the respondent No. 3 through respondent No. 2 for returning the mark -sheet of Class -X, Class -XII, Migration Certificate, Gap Certificate and Character Certificate which was deposited by him in the institute in the year 2009 while seeking admission through counseling by the State Govt. for the B. D. S. course.