(1.) HEARD on I.A. No. 2776/2012, an application for condonation of delay.
(2.) THERE is delay of 56 days in filing the appeal.
(3.) HEARD on merits of the appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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