(1.) HEARD on the question of admission.
(2.) ADMIT .
(3.) THIS revision under Section 397 read with Section 401 and 482 of Cr.P.C has been filed with the prayer to set aside the order dated 28.3.2014 passed by the learned ASJ Sironj, District Vidisha in S.T. No. 405/2012.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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