LAWS(MPH)-2014-7-318

ANJANILAL DWIVEDI Vs. STATE OF M.P.

Decided On July 03, 2014
Anjanilal Dwivedi Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) THE learned counsel appearing for the parties submit that the present petition filed by the petitionerseeking appointment on the post of Samvida Shala Shikshak Grade III is identical and same to W.P. No. 10818/2013 and therefore, similar and identical order be also passed in the present petition.

(2.) THE order passed in W.P. No. 10818/2013 was in the following terms: -

(3.) WITH the aforesaid, the petition stands disposed of.