LAWS(MPH)-2014-7-247

MANOJ KUMAR DANGI Vs. STATE OF MADHYA PRADESH

Decided On July 23, 2014
Manoj Kumar Dangi Appellant
V/S
The State of Madhya Pradesh Respondents

JUDGEMENT

(1.) HEARD on admission.

(2.) SHRI Raghuvanshi submits that this matter is identical to WP No. 4194/2014 which was disposed of by passing a detailed order.

(3.) IN WP No. 4194/2014 this Court opined as under: -