(1.) They are heard.
(2.) Petitioner has filed this petition against the order of his detention dated 29/9/2010 passed by the District Magistrate, Guna (Annexure P/1).
(3.) The aforesaid order was challenged at pre- detention stage.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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