LAWS(MPH)-2014-10-13

STATE OF M.P. Vs. CHHAVI RAM

Decided On October 16, 2014
STATE OF M.P. Appellant
V/S
Chhavi Ram Respondents

JUDGEMENT

(1.) AS per office report dated 07/10/2014, Review Petition is barred by time as there is delay of 948 days.

(2.) APPLICATION under section 5 of the Limitation Act vide I.A. No.5116/2014 has been filed seeking condonation of delay.

(3.) I .A. No.5116/2014 is taken up for consideration.