(1.) Heard
(2.) This petition is directed against the order dated 10.04.2014 whereby petitioner's application under Section 151 C.P.C. (Annexure P/7) is rejected by the Court below.
(3.) Brief facts necessary for deciding this matter are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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