LAWS(MPH)-2014-9-27

STATE OF M.P. Vs. NAVEEN SAXENA

Decided On September 10, 2014
STATE OF M.P. Appellant
V/S
Naveen Saxena Respondents

JUDGEMENT

(1.) HEARD on I.A. No. 9208/13, an application under Section 5 of Limitation Act.

(2.) THE application is allowed. Delay in filing this M.Cr.C. is hereby condoned.

(3.) IT is not disputed that Sayongita was married to Vikas Saxena on 22.11.2008 and she died by hanging.