(1.) HEARD .
(2.) THIS petition challenges the order dated 1.6.2013, whereby the respondent No. 2 has rejected the claim of the petitioner for grant of land allotment and appointment on compassionate ground.
(3.) PRAYER is opposed by the other side.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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