(1.) 1. This application has been preferred under Section 439 II of the Code of Criminal Procedure for the following relief:
(2.) APPLICANT Kailash was 61 years of age
(3.) CONSIDERING the overall facts and circumstances of the case
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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