STATE OF M.P. Vs. MEENAKSHI

JUDGEMENT

(1.) HEARD .

(2.) THIS review petition has been filed for review of the order dt. 25.1.2007 passed in Contempt Petition No. 71/1998.

(3.) CONTEMPT petition was filed by the respondent for non compliance of the order dt. 9.1.1996 passed in W.P. No. 54/96 and also order dt. 10.1.1997 passed in W.P. No. 2261/1996.