SIDHARTH GUPTA Vs. STATE OF M.P.

JUDGEMENT

(1.) HEARD on I.A. No. 5575/14, an application preferred under Section 301(2) of Cr.P.C.

(2.) LOOKING to the averments made in the application, it is hereby allowed and Shri Prashant Sharma, Advocate is permitted to assist the prosecution on behalf of the complainant.

(3.) PERUSED the case diary.