NIRMAL LOHIYA Vs. ENGINEER RAMESH PRASAD KANYAKUNJ

JUDGEMENT

(1.) HEARD on I.A. No. 16206/2009, an application for condonation of delay in filing the present revision.

(2.) AFTER considering the grounds taken in the application, it appears that the present revision was filed with delay of at least 5 days and therefore, for such a small delay, the grounds mentioned in the application may be accepted.

(3.) DELAY of 5 days in filing the present revision is hereby condoned.