LAWS(MPH)-2014-8-47

SANTOSH KUMAR SHARMA Vs. UNION OF INDIA

Decided On August 28, 2014
SANTOSH KUMAR SHARMA Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) HEARD .

(2.) THIS review petition has been filed for review of the order dt. 24.11.2011 passed in W.P. No. 3513/2009 (S).

(3.) WE have perused the order passed by this court. In our opinion, there is no error apparent on the face of the record.